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[Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(5)(b) in The Bihar Maintenance & Welfare of Parents & Senior Citizens Rules, 2012

(b)Quarterly supervision of institutions set up under the Maintenance and Welfare of Parents and Senior Citizens Act, 2007 and send its report to the Director, Directorate of Social Security / Secretary, Department of Social Welfare;