Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 291] [Entire Act]

State of Uttar Pradesh - Subsection

Section 291(3) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(3)The arzirsal duly signed by the sub-treasury officer shall be pasted in the register in Z.A. Form 76.