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State of Bihar - Section

Section 17 in Bihar Secretariat Service Rules, 2010

17. Maintenance of Annual Confidential Report.

- Annual confidential report shall be written in two copies to avoid the probable delay in promotion of the members of the service. One copy shall be made available to cadre controlling authority for maintenance and second copy shall be maintained by their department / office where the member of the service is posted.Annexure-IList of Attached Offices(See rule 2(iv))