Supreme Court - Daily Orders
Vartika vs Puneet Gupta on 3 April, 2025
Author: Pankaj Mithal
Bench: Pankaj Mithal
ITEM NO.10 COURT NO.15 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No. 2910/2024
VARTIKA Petitioner(s)
VERSUS
PUNEET GUPTA & ANR. Respondent(s)
[MEDIATION REPORT RECEIVED]
IA No. 249902/2024 - EXEMPTION FROM FILING O.T.
IA No. 249901/2024 - STAY APPLICATION
Date : 03-04-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PANKAJ MITHAL
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Petitioner(s) Mr. Abhishek Singh, AOR
Mr. Akshat Choudhary, Adv.
For Respondent(s) Mr. Praveen Chaturvedi, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. We have been informed that the mediation between the parties has been successful.
2. Learned counsel for the parties want to file a joint application under Article 142 of the Constitution of India.
3. Let the same may be filed within two weeks.
(SNEHA DAS) (NIDHI MATHUR)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
SNEHA DAS
Date: 2025.04.03
17:34:54 IST
Reason: