Delhi High Court - Orders
Tajinder Singh Bakshi & Anr vs Daljit Kaur & Ors on 31 October, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10854/2023 & CAV 416/2023, CM APPLs. 42053/2023,
42055/2023
TAJINDER SINGH BAKSHI & ANR. ..... Petitioners
Through: Mr. Pankaj Batra, Advocate with
Petitioners.
versus
DALJIT KAUR & ORS. ..... Respondents
Through: Mr. Akil Rataeeya, Advocate for R-1.
Ms. Mehak Nakra, ASC (C) for
GNCTD with Mr. Abhishek Khari
and Ms. Disha Chaudhry, Advocates
for R-2 and 3.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 31.10.2023 Learned Counsel for Respondent No.1 states that Respondent No.1 is not prepared to amicably settle the matter by approaching the Delhi High Court Mediation Centre.
Learned Counsel for Respondent No.1 seeks some time to file a reply. Let the reply be filed within four weeks from today. Rejoinder thereto, if any, be filed within two weeks thereafter.
List on 25.01.2024.
SUBRAMONIUM PRASAD, J OCTOBER 31, 2023 Rahul This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 22:57:22