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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(o) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(o)the condition under which students shall be admitted of the degrees, diploma or other courses and to the examinations of the University and shall be eligible for the award of degrees and diplomas;