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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(3) in The Tamil Nadu Building and Construction Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1984

(3)the person holding an inquiry under this section shall make a report to the Government stating the cause of the accident and adding any observations which he or any of the assessors may think fit to make.