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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(1) in First Statutes of the University of Udaipur

(1)When a vacancy is to be filled, the Vice-Chancellor shall appoint a Selection Committee of 5 persons at least three of whom shall be from amongst the officers of the University, and that one of such persons shall be an Educationist, a Financial expert, an expert Civil Engineer or a person possessing special knowledge of the subject concerned in the case of appointment of the Registrar, Comptroller, Estate Officer, Dean of Student Welfare and the Librarian of the University, respectively. The Vice- Chancellor shall appoint the Chairman of this Committee and the Registrar shall be the Secretary of the Committee except when he himself is a candidate. In that case, the Vice-Chancellor shall appoint another officer of the University to act as the Secretary' of this Committee.