Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Uttar Pradesh - Subsection

Section 48(2) in The Greater Noida Industrial Development Area Building Regulations, 1992

(2)Public garage. - The size of public garages shall be calculated upon the basis of the number of vehicles to be parked in accordance with the note (2) of Regulation 37.