Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 11 in Kerala Clinical Establishments (Registration and Regulation) Act, 2018 11. Procedure and conduct of business. - The quorum and the procedure for the conduct of business to be transacted in the meetings of the Council shall be such as may be prescribed.
