Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(a) in The Mines and Minerals (Development and Regulation) Amendment Act, 2023

(a)for the marginal heading, the following marginal heading shall be substituted, namely:—"Maximum area for which mineral concession may be granted.";