Rajasthan High Court - Jodhpur
Sohan Lal Pareekh vs Sh. Raj Hans Upadhyay on 14 November, 2018
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1011/2018 Sohan Lal Pareekh
----Petitioner Versus Sh. Raj Hans Upadhyay
----Respondent For Petitioner(s) : Mr. Niranjan Patel on behalf of Mr. Sushil Solanki. For Respondent(s) : -
JUSTICE DINESH MEHTA Order 14/11/2018 Issue notice to the respondent No.2, returnable within six weeks.
(DINESH MEHTA),J A.Arora/-37.
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