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Rajasthan High Court - Jodhpur

Sohan Lal Pareekh vs Sh. Raj Hans Upadhyay on 14 November, 2018

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1011/2018 Sohan Lal Pareekh

----Petitioner Versus Sh. Raj Hans Upadhyay

----Respondent For Petitioner(s) : Mr. Niranjan Patel on behalf of Mr. Sushil Solanki. For Respondent(s) : -

JUSTICE DINESH MEHTA Order 14/11/2018 Issue notice to the respondent No.2, returnable within six weeks.

(DINESH MEHTA),J A.Arora/-37.

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