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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(2)(ii) in Kerala Cultural Activists Welfare Fund Act, 2010

(ii)grants, loans, advances or donations made by the Government of India or the State Government or the Local Authorities or any other Non-Government institutions or Organisations or individuals,