Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 285] [Entire Act] State of Jharkhand - Subsection Section 285(i) in Bihar Education Code, 1961 (i)his transfer certificate states that he has passed the examination for promotion, in which case, he should ordinarily be placed in the next higher class; or