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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Nagaland - Subsection

Section 63(3) in Nagaland Forest Act, 1968

(3)No Forest Officer shall be empowered under this section unless he is a Forest Officer of a rank not inferior to that of a Forest Ranger, and is in receipt of a monthly salary amounting to at least two hundred fifty rupees, and the sum of money accepted as compensation under sub-section (1), Clause (a), shall in no case exceed the sum of fifty rupees.