Calcutta High Court (Appellete Side)
Paschim Banga Khet Majdoor Samity & Anr vs Union Of India & Ors on 13 February, 2014
1 13.02.2014 Sl. No.16 ad/sd W.P 26545(W) of 2008 Paschim Banga Khet Majdoor Samity & Anr.
Vs. Union of India & Ors.
None appears.
Prayer has been made by the petitioners for implementation of the provisions of National Rural Employment Guarantee Act, 2005 and West Bengal Rural Employment Guarantee Scheme, 2006. The said provisions had already been implemented. As such, matter has become infructuous and is dismissed. (Joymalya Bagchi J.) (Arun Mishra,C.J)