Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 164 in Goa Prisons Rules, 2006 164. Punishment. - All high security prisoners shall be punished for breach of discipline and committing prison offences like all other prisoners. Facilities like interviews and letters can be withdrawn for a limited time or forever, by the Inspector General.
