Bombay High Court
Smt. Rekha Pravin Nalavade @ Pranali ... vs The Municipal Corporation Of Greater ... on 23 June, 2023
Author: Prithviraj K. Chavan
Bench: Prithviraj K. Chavan
40-IA-4077-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 4077 OF 2023
IN
FIRST APPEAL NO. 1307 OF 2018
WITH
CIVIL APPLICATION NO. 4492 OF 2018
IN
FIRST APPEAL NO. 1307 OF 2018
Rekha Pravin Nalavade
@ Pranali Praveen Nalawade ... Applicant
IN THE MATTER BETWEEN
Rekha Pravin Nalavade
@ Pranali Praveen Nalawade ... Appellant
Versus
The Municipal Corporation of
Greater Mumbai And Ors. ... Respondents
.....
Ms. S. P. Shelake a/w Shyam Singh, for the Applicant/Appellant.
Mr. Santosh Parad, for the Respondent No.1-MCGM.
Mr. Akshay Shinde, for the Respondent No.2.
.....
CORAM : PRITHVIRAJ K. CHAVAN, J.
DATED : 23rd JUNE, 2023.
P.C. Ms. S. P. Shelake holding for learned Counsel Mr. Pradeep J.
Thorat for the applicant seeks an adjournment.
Rekha Patil 1 of 2
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40-IA-4077-2023.doc
2 At her request, stand over to 21st July, 2023.
3 Ad-interim relief granted earlier to continue till the next date.
[PRITHVIRAJ K. CHAVAN, J.] Rekha Patil 2 of 2 ::: Uploaded on - 27/06/2023 ::: Downloaded on - 27/06/2023 23:34:31 :::