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Dadra And Nagar Haveli - Section

Section 119 in The Dadra and Nagar Haveli Panchayat Regulation, 2012

119. District Planning Committee.

(1)The Administrator for the purpose of undertaking district planning shall constitute a District Planning Committee consisting of such members as may be prescribed.
(2)The meetings and functions of the Committee referred to in sub-section (1) shall be such as may be prescribed.