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State of Punjab - Section

Section 426 in Punjab Jail Manual, 1996

426. Custody and management of history-tickets.

- The history-tickets of all the prisoners shall be kept in a proper receptacle by the head warder incharge 'Chukker' and shall be produced by him whenever required by any officer of the jail. It shall go with the prisoner whenever he is sent to hospital, or is transferred from one jail to another jail. At the weekly parades, each prisoner shall hold his ticket in his hand for inspection. The history-ticket shall be produced, with the prisoner, whenever he is reported for an offence, or is brought before the Superintendent or Medical Officer for any reason.Note 1. - Every under-trial and civil prisoner may be allowed to retain possession of his history-ticket.Note 2. - At weekly inspection the tickets will be issued just before, and removed immediately after, the inspection by Superintendent.