Supreme Court - Daily Orders
The State Of Punjab vs Gurpreet Singh @ Gopi on 23 July, 2018
ITEM NO.49 REGISTRAR COURT. 2 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Criminal Appeal No(s). 83-84/2018
THE STATE OF PUNJAB Appellant(s)
VERSUS
GURPREET SINGH @ GOPI & ANR. Respondent(s)
(NLPA ISSUED ON 22.1.2018. )
Date : 23-07-2018 These appeals were called on for hearing today.
For Appellant(s) Ms.Mandakini Singh,Adv.
Ms. Jaspreet Gogia, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Four weeks time as last chance is given to the Ld.counsel for the appellant to comply with the terms of the order dated 01.05.2018 of this Court in respect of the respondent No.1.
List the matter again on 07.09.2018.
RAJESH KUMAR GOEL Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.07.24 15:41:14 IST Reason: