Section 76(1) in Haryana Municipal Corporation Election Rules, 1994
(1)The promotion of, or attempt to promote, feelings of enmity or hatred between different classes of the residents of the Corporation on ground of religion, race, caste, community or language by a candidate or his agent or any other person with the consent of a candidate or his election agent for the furtherance of the election of that candidate or for prejudicially affecting the election of any candidate;
