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[Cites 0, Cited by 0] [Section 137(2)] [Section 137] [Entire Act]

State of Haryana - Subsection

Section 137(2)(g) in Haryana Panchayati Raj Act, 1994

(g)advise Government on matters concerning the implementation of any statutory or executive order specially referred to by the Government to the Zila Parishad; and