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State of Punjab - Section

Section 7 in Punjab Educational Service (School and Inspection Border Area) Group A Service Rules, 2018

7. Departmental Examination.-

A person appointed to the service either by way of direct recruitment or otherwise shall have to pass the Departmental Test and proficiency in computer skills within a period of two years from the date of his initial appointment in accordance with the syllabi and guidelines framed by the Government from time to time and to be conducted by the Director or any other authority empowered by the Government in this behalf in addition to fulfillment of the requisite qualifications and experience specified in Appendix‘B .However, till a member of service passes the Departmental test, he shall not be entitled to his annual increments.