Madhya Pradesh High Court
Gajendra Singh vs The State Of Madhya Pradesh Thr on 9 July, 2022
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 683 of 2017 (GAJENDRA SINGH Vs THE STATE OF MADHYA PRADESH THR) Dated : 09-07-2022 List this case alongwith CRA No.744/2017.
(G.S. AHLUWALIA) (RAJEEV KUMAR SHRIVASTAVA)
JUDGE JUDGE
Pj'S/-
Digitally signed by
PRINCEE BARAIYA
Date: 2022.07.09
16:01:37 -07'00'