Allahabad High Court
Lakhami Chandra Sharma vs State Of U.P. & Another on 1 February, 2010
Court No. - 39 Case :- WRIT -- C No. -- 5739 of 2001 Petitioner :- Lakhami Chandra Sharma Respondent :- State Of U.P. & Another Petitioner Counsel :- Y.D.SharIna Respondent Counsel :- C.S.C Hon'ble Dilip GuDta.J.
List has been revised. No one appears to press the petition. Even otherwise, the petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed.
Order Date :- 1.2.2010 GS