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Allahabad High Court

Lakhami Chandra Sharma vs State Of U.P. & Another on 1 February, 2010

Court No. - 39

Case :- WRIT -- C No. -- 5739 of 2001

Petitioner :- Lakhami Chandra Sharma
Respondent :- State Of U.P. & Another
Petitioner Counsel :- Y.D.SharIna
Respondent Counsel :- C.S.C

Hon'ble Dilip GuDta.J.

List has been revised. No one appears to press the petition. Even otherwise, the petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed.

Order Date :- 1.2.2010 GS