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[Cites 0, Cited by 0] [Section 52O] [Entire Act]

Union of India - Subsection

Section 52O(3) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(3)In case the Certificate of Recognition is not issued within the period mentioned in sub-rule (2), the Controller of Drugs or any other officer authorised by him in this regard shall inform the applicant the reasons thereof.