Madhya Pradesh High Court
V.A. Katkani (Vardhman) vs Nagar Palika Nigam Ratlam on 19 July, 2023
Author: Pranay Verma
Bench: Pranay Verma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MP No. 4107 of 2023
(V.A. KATKANI (VARDHMAN) AND OTHERS Vs NAGAR PALIKA NIGAM RATLAM AND OTHERS)
Dated : 19-07-2023
Shri V.A. Katkani, petitioner is present in person.
Heard on the question of admission and I.A. No.5165/2023 which is an
application for stay.
Issue notice to the respondents on payment of process fee by Registered
A.D. within a period of one week.
Notice be made returnable in six weeks.
Till next date of hearing, the parties are directed to maintain status-quo with respect of the suit property.
(PRANAY VERMA) JUDGE Shilpa Signature Not Verified Signed by: SHILPA NAGDEVE Signing time: 21-07-2023 11:06:50