Section 35 in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013
35. Council to be guided by direction of State Government.
- The Council shall, in exercising its powers and performing its functions under the Act, be guided by such directions as the State Government may give from time to time. Regarding term and holding of office of all the non ex officio members and all other officers and employees of the Council, the Council will be guided by the Rules made under this Act and, in case of any difficulty in interpretation, by the directive of the Government.
