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[Cites 0, Cited by 6] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in The Interest On Delayed Payments To Small Scale And Ancillary Industrial Undertakings Act, 1993

(f)"supplier" means an ancillary industrial undertaking or a small scale industrial undertaking holding a permanent registration certificate issued by the Directorate of Industries of a State or [Union territory and includes,- [ Substituted by Act 23 of 1998, Section 2, for " Union territory" (w.e.f. 10.8.1998).]