Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Insurance Regulatory And Development Authority (Preparation Of Financial Statements And Auditor's Report Of Insurance Companies) Regulations, 2002

(2)An insurer carrying on general insurance business, after the commencement of these regulations, shall comply with the requirements of Schedule B:Provided that this sub-regulation shall apply, mutatis mutandis , to reinsurers, until separate regulations are made.