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State of Madhya Pradesh - Section

Section 14 in The M.P. Prakoshtha Swamitva Rules, 1976

14. Annual Meetings. - The first annual meeting of the Association shall be held on................. (date). Thereafter, the annual meetings of the Association shall be held on the .................... (1st, 2nd, 3rd, 4th)(monday, Tuesday, Wednesday, etc.) of....................(month) each succeeding year. At such meetings there shall be detected by ballot of the apartment owners a Board of Managers in accordance with the requirements of bye-law 23. The owners may also transact such other business of the Association as may properly come before them.