Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(3) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(3)An officer joining duty in DELHI on his first appointment or on transfer may submit his application to the Director of Estates within a month of his joining duty.