Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The Specified Bank Notes (Deposit of Confiscated Notes) Rules, 2017 3. These rules not to apply in certain cases. - These rules shall not apply to specified bank notes confiscated or seized after the 30th day of December, 2016.
