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[Cites 0, Cited by 0] [Section 19A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19A(2) in Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938

(2)The provisions of sub section (1) shall apply also to any person claiming to be such an agriculturist, who contends that any such debt due by him has been discharged