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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Telangana - Subsection

Section 61(1)(a) in Telangana Panchayat Raj Act, 2018

(a)in the case of a ferry connecting any public road under the management of a Gram Panchayat and lying wholly within the jurisdiction of that Gram Panchayat, in such Gram Panchayat and in the case of a ferry connecting any public road under the management of a Gram Panchayat and lying within the jurisdiction of more than one Gram Panchayat, in a joint committee of the Gram Panchayat concerned;