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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Rajasthan - Subsection

Section 99(d) in Rajasthan District Board Account Rules

(d)When a person not in a Board's employment claims payment for work done, services rendered, or articles supplied, the Chairman/Secretary shall, use special precautions for satisfying himself of the identity of the applicant for payment.