Section 3 in The Orissa Secretariat Service Rules, 1980
3. [ Constitution of Cadre. [Substituted vide Orissa Gazette Extraordinary No. 395/1992.]
- The cadre of the service shall consist of the following categories of posts in the departments of Government namely:(i)Under-Secretary to Government;(ii)Deputy Secretary to Government;(iii)Joint Secretary to Government;(iv)Additional Secretary to Government; and(v)Such other post or posts as Government may, from time to time, by a resolution direct.]
