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Allahabad High Court

Ram Singh And Others vs Behari Lal And Others on 26 July, 2021

Author: Rajiv Joshi

Bench: Rajiv Joshi





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SECOND APPEAL No. - 3366 of 1981
 

 
Appellant :- Ram Singh And Others
 
Respondent :- Behari Lal And Others
 
Counsel for Appellant :- S.C.Verma
 
Counsel for Respondent :- N.K.Srivastava,Anil Shukla,T. N. Singh
 

 
Hon'ble Rajiv Joshi,J.
 

List revised.

No one appears on behalf of the appellants to press this appeal.

The appeal is, accordingly, dismissed for want of prosecution.

Interim order, if any, stands discharged.

Order Date :- 26.7.2021 S.P.