Allahabad High Court
Ram Singh And Others vs Behari Lal And Others on 26 July, 2021
Author: Rajiv Joshi
Bench: Rajiv Joshi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- SECOND APPEAL No. - 3366 of 1981 Appellant :- Ram Singh And Others Respondent :- Behari Lal And Others Counsel for Appellant :- S.C.Verma Counsel for Respondent :- N.K.Srivastava,Anil Shukla,T. N. Singh Hon'ble Rajiv Joshi,J.
List revised.
No one appears on behalf of the appellants to press this appeal.
The appeal is, accordingly, dismissed for want of prosecution.
Interim order, if any, stands discharged.
Order Date :- 26.7.2021 S.P.