Rajasthan High Court - Jodhpur
U.I.T. Udaipur vs Viraf.S.Go-Ju University Udaipur on 27 June, 2022
Author: Rameshwar Vyas
Bench: Rameshwar Vyas
(1 of 1) [CSA-271/2000]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S. B. Civil Second Appeal No. 271/2000
U.I.T. Udaipur
----Appellant
Versus
Viraf.s.go-Ju University Udaipur
----Respondent
For Appellant(s) : None present
For Respondent(s) : None present
HON'BLE MR. JUSTICE RAMESHWAR VYAS
Order 27/06/2022 None present for the parties.
The matter is adjourned.
(RAMESHWAR VYAS),J 59-Inder/-
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