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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(e) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(e)Keep the Nursery plants as well as the parent trees used for the propagation of Horticulture plants free from pests and diseases and maintain the quality standards as prescribed by National Horticulture Board, Government of India or State Horticulture Board / State Horticulture Department/ Horticultural University.