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[Cites 0, Cited by 0] [Section 343(1)] [Section 343] [Entire Act]

State of Uttar Pradesh - Subsection

Section 343(1)(b) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(b)if the officer or the authority issuing the order so directs, by beat of drum in the village or villages concerned.