Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 192] [Entire Act] State of Rajasthan - Subsection Section 192(1) in The Rajasthan District Boards Act, 1954 (1)No order or direction referred to in section 192 shall be questioned in any other manner or by any other authority than is provided therein.
