Delhi High Court - Orders
Ripu Daman Singh Chhatwal vs Union Of India And Anr on 24 January, 2019
Author: G.S.Sistani
Bench: G.S.Sistani, Jyoti Singh
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11755/2018
RIPU DAMAN SINGH CHHATWAL ..... Petitioner
Through: Mr.H.D.Sharma and Mr.S.K.Khanna,
Advocates.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr.Keshav Mohan and Mr.Piyush
Choudhary, Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE G.S.SISTANI
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 24.01.2019 Arguments heard. Judgment reserved.
G.S.SISTANI, J JYOTI SINGH, J JANUARY 24, 2019 ssc