Delhi High Court - Orders
Rashid Alvi vs S.P. Gupta on 1 May, 2025
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4522/2023 & CRL.M.A. 17302/2023
RASHID ALVI
.....Petitioner
Through: Mr. Rajat Tyagi, Advocate.
Mr. Atul Guleria, Mr. Aryan Rakesh
and Mr. Prashant Upadhayay,
Advocates.
versus
S.P. GUPTA
.....Respondent
Through: Mr. P.K. Sharma, Advocate.
Mr. Shwetank Tyagi, Advocate for R-
2.
CORAM:
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 01.05.2025 Hon'ble Judge is on leave today. List on 17.09.2025.
(BY ORDER) COURT MASTER MAY 1, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 16:31:53