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State of Gujarat - Section

Section 100 in Departmental Examination for the Class ID Posts, (Administrative Wing) in the Commissionerate of Information Rules, 2012

100. Marks

(1)The Gujarat Civil Services (Conduct) Rules, 1971 and Gujarat Civil Services (Discipline and Appeal) Rules, 1971.
(2)The Gujarat Civil Services Classification and Recruitment (General) Rules, 1967.
(3)The Gujarat Civil Service (Additions to Pay) Rules, 2002.
(4)The Gujarat Civil Service (Pension) Rules, 2002.
(5)The Gujarat Civil Service (General Conditions of Services) Rules, 2002.
(6)The Gujarat Civil Service (Joining Time, Foreign Service, Deputation out of India, Payment during Suspension, Dismissal and Removal) Rules, 2002.
(7)The Gujarat Civil Service (Leave) Rules, 2002.
(8)The Gujarat Civil Service (Pay) Rules, 2002.
(9)The Gujarat Civil Service (Occupation of Government Residential Accommodation) Rules, 2002.
(10)The Gujarat Civil Service (Traveling Allowance) Rules, 2002.Paper IIFinancial MattersDuration: 3 Hours