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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(2)(e) in Sikkim Ecology Fund and Environment Cess Act, 2005

(e)Impose restrictions of areas in which any industry, operations or process or class of industries or operations shall not be carried out or shall be carried out with certain safeguards on payment of cess or fee as may be prescribed by the State Government by Notification;