Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 116 in The M.P. Factories Rules, 1962 116. Display of sign-board. - Every factory shall display a painted sign-board with conspicuous letters at the main entrance of the factory giving the following particulars :-(a)Registration of licence No;(b)Name of the factory;(c)Name of the occupier;(d)Locality street etc.
