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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(2) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(2)The Convenor of PACET Admissions shall collect Rank lists of the qualified candidates of PACET prepared by the Convenor of PACET as per Rule 5 of the Andhra Pradesh Planning and Architecture Common Entrance Test for entry into 5 year B.Arch. and 4 year B. Planning and other related courses, Rules, 2004.