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[Cites 0, Cited by 2] [Section 3(16)] [Section 3] [Entire Act]

Madras Presidency - Subsection

Section 3(16)(c) in Madras Estates Land Act, 1908

(c)lands granted on service tenure either free of rent or on favourable rates of rent if granted before the passing of this Act or free of rent if granted after that date, so long as the service tenure subsists;